Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttarakhand - Subsection Section 13(1) in Uttarakhand Medical Council Act, 2002 (1)The income of the Council shall consist of:-(a)Registration fees received from the practitioners;(b)Grants received from the Government, if any and(c)Any other sums raised by the Council.
