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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(2) in The Kurukshetra University Act, 1986

(2)"The constitution of the Executive Council, the term of office of its members and its powers and duties shall be such as may be prescribed by the Statutes."[Provided that the Pro Vice-Chancellor shall be the ex-officio member of the Executive Council.] [Proviso added by Haryana Act 4 of 1992.]