Allahabad High Court
M/S Rathi Industries Ltd. Thru Accounts ... vs The Commissioner Of Trade Tax U.P. ... on 17 July, 2019
Author: Saumitra Dayal Singh
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SALES/TRADE TAX REVISION No. - 18 of 2007 Applicant :- M/S Rathi Industries Ltd. Thru Accounts Manager Sanjay Garg Opposite Party :- The Commissioner Of Trade Tax U.P. Lucknow Counsel for Applicant :- Nikhil Agrawal,Bharat Ji Agrawal Counsel for Opposite Party :- S.C. Hon'ble Saumitra Dayal Singh,J.
1. Sri Nikhil Agrawal, learned counsel for the applicant-assessee states that he has no instructions in the matter.
2. Accordingly, the present revision stands dismissed for want of prosecution.
Order Date :- 17.7.2019 Abhilash