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Allahabad High Court

M/S Rathi Industries Ltd. Thru Accounts ... vs The Commissioner Of Trade Tax U.P. ... on 17 July, 2019

Author: Saumitra Dayal Singh

Bench: Saumitra Dayal Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SALES/TRADE TAX REVISION No. - 18 of 2007
 

 
Applicant :- M/S Rathi Industries Ltd. Thru Accounts Manager Sanjay Garg
 
Opposite Party :- The Commissioner Of Trade Tax U.P. Lucknow
 
Counsel for Applicant :- Nikhil Agrawal,Bharat Ji Agrawal
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Saumitra Dayal Singh,J.
 

1. Sri Nikhil Agrawal, learned counsel for the applicant-assessee states that he has no instructions in the matter.

2. Accordingly, the present revision stands dismissed for want of prosecution.

Order Date :- 17.7.2019 Abhilash