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State of Rajasthan - Section

Section 32A in Rajasthan Panchayati Raj (Election) Rules, 1994

32A. Supply of Election Material. - (1) At each polling station there shall be set up one or more voting compartments in which the voters can record their votes free from observation.

(2)The Returning Officer shall provide at each polling station one electronic voting machine copies of the relevant part of the electoral roll and such other articles and materials necessary for voters to vote.
(3)In supplying such material, regard shall be had to the number of electors entitled to vote at the polling station and the number of polling booths established therein.