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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(x) in The Orissa Aerial Ropeways Rules, 1959

(x)Award of Arbitration - On the close of the inquiry the Arbitrators shall deliver a full and complete award, which shall specify the amount of compensation and the party or parties entitled thereto.