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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(3)(b) in The U.P. Harcourt Butler Technical University Act, 2016

(b)The post of the Head of Departments/Centres/Units shall rotate among the Professors. In case of only one Professor in a Department/Centre/Unit, the rotation of Headship shall be among Professors and senior most Associate Professor according to seniority: