Delhi High Court - Orders
Cnb Finwiz Ltd vs Dcit , Circle 6(1) on 28 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~32 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14082/2018
CNB FINWIZ LTD ..... Petitioner
Through: Ms. S. Krishnan and Mr. K. Prasanna,
Advocates.
versus
DCIT , CIRCLE 6(1) ..... Respondent
Through Mr. Ajit Sharma, Senior Standing
Counsel with Mr. Rishabh Sharma,
Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 28.03.2022 No time left. List on 19th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 28, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:29.03.2022 18:30:09