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[Cites 1, Cited by 0]

Himachal Pradesh High Court

Suleman vs . Union Of India And Others A/W on 7 July, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Suleman vs. Union of India and others a/w connected matters CWP No. 2369 of 2018 a/w CWP 1074 of 2019, .

CWPIL Nos. 32 & 42 of 2021, CWP No. 3334 of 2021 and CWPIL No. 4 of 2022 & CWP No. 3511 of 2022.

CWP No. 2369/2018

07.07.2023 Present: Mr. Rajnish Maniktala, Senior Advocate as Amicus Curiae with Mr. Naresh Verma, Advocate.

Mr. Deven Khanna, Advocate, for the petitioner.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

Mr. T.S. Chauhan and Mr. Maan Singh, Advocates, for respondent No.3.

Mr. Jagdish Thakur, Advocate respondent No.5.

Mr. K.B. Khajuria, Advocate for respondent No.6.

Mr. Arun Kaushal, Advocate, for M.C. Chamba & Dalhousie and M.C. Sunder Nagar.

CWP No.1074/2019

Mr. Bhuvnesh Sharma, Senior Advocate with Mr. Parav Sharma, Advocate for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

Mr. K.S. Banyal, Senior Advocate with Mr. Uday Singh Banyal, Advocate for respondent No.3.

Mr. T.S. Chauhan and Mr. Maan Singh, Advocates, for respondent No.5.

Mr. Shyam Singh Chauhan, Advocate for respondent-HRTC.

CWPIL No.32/2021

Mr. Neeraj Kumar Shashwat, Advocate, as Amicus Curiae.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate ::: Downloaded on - 12/07/2023 20:37:32 :::CIS -2- Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

Mr. Virbahadur Verma, Advocate for respondent No.2.

.

Dr. Lalit K. Sharma, Advocate for respondent No.4.

CWPIL No.42 /2021

Court on its own motion.

Mr. Mohan Sharma, Advocate, for the interveners.

Mr. Virbahadur Verma, Advocate for respondent No.1.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

CWP No. 3334 of 2021

Mr. Saurav Rattan, Advocate for the petitioner.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

CWPIL No. 4 of 2022

Mr. Adarsh K. Vashishta, Advocate for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

Mr. Virbahadur Verma, Advocate for respondent No.3.

Mr. Sunil Mohan Goel, Advocate for respondent No.5.

CWP No. 3511 of 2022

Mr. K.B. Khajuria, Advocate for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma & Ms. Sharmila Patiyal, Additional Advocate Generals, Ms. Priyanka Chauhan & Mr. Arsh Rattan, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents/State.

Mr. Virbahadur Verma, Advocate, for respondent No. 3.

Ms. Divya Sood, Advocate for respondent No.4.

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List on 22.7.2023.






                                     ( Tarlok Singh Chauhan )
                                               Judge




    July 7, 2023 (KS)
               r               to       ( Satyen Vaidya )
                                             Judge









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