Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 16 in The M.P. State Road Transport Corporation Rules, 1962

16. Pay and allowances.

- [Managing Director] [Substituted by Notification No. 8-4-82-VIII, dated 26-12-1983.] and the Chief Accounts Officer shall be appointed on such pay as may be fixed by the State Government.