Punjab-Haryana High Court
M/S R.K. Soap & Oil Traders vs Union Of India And Others on 1 December, 2009
Author: Jaswant Singh
Bench: Jaswant Singh
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND
HARYANA AT CHANDIGARH
CWP No.18348 of 2009
Date of Order: 01.12.2009
M/s R.K. Soap & Oil Traders
...Petitioner
Versus
Union of India and others
....Respondents
CORAM: HON'BLE MR. JUSTICE M.M. KUMAR HON'BLE MR. JUSTICE JASWANT SINGH Present: Mr. Jagmohan Bansal, Advocate for the petitioner.
1. To be referred to the Reporter or not?
2. Whether the judgment should be reported in the Digest? M.M. KUMAR,J Learned counsel for the petitioner requests for withdrawal of the petition.
Dismissed as withdrawn.
( M.M. KUMAR )
JUDGE
December 01, 2009 ( JASWANT SINGH )
manoj JUDGE