Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74A] [Entire Act] State of Kerala - Subsection Section 74A(6) in Kerala Factories Rules, 1957 (6)All possible steps shall be taken to prevent or minimize ingress of impurities in the gasholder.
