Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 20 in Gujarat High Court Rules, 1993

20. Rules applicable to all applications other than memorandum of appeals.

- The above rules apply mutatis mutandis to all applications and the term "appellant" shall include "applicant" or "petitioner" and the term "respondent" shall include "opponent".