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Union of India - Section

Section 94 in The Air Force Rules, 1969

94. Taking of opinions of members of Court .-(1) Every member of a Court must give his opinion on every question which the Court has to decide and must give his opinion as to the sentence, notwithstanding that he has given his opinion in favour of acquittal.

(2)The opinions of the members of the Court shall be taken in succession beginning with the member lowest in rank.