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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(g) in Industrial Development Scheme for Jammu and Kashmir, 2017

(g)"New industrial unit" means an industrial unit which registers itself on DIPP portal on or after the 15th day of June, 2017 but not later than 31st day of March, 2022. Such units have to commence commercial production/ operation within 18 months of registration.