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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)The clinical establishment shall display copy of such No Objection Certificate (NOC /License/Approval/Permission as a part of mandatory display under rule 22 and also generate and maintain registers, records related to such performance of such procedure as a part of mandatory record keeping under rule 18.