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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(9) in The Madras Port Petroleum Rules, 1963

(9)Every bulk oil vessel having petroleum other than heavy petroleum on board as cargo whilst moored in the Port, shall keep the end of wire hawser having a large eye paid out to the water's edge at bow and quarter, to enable a tug to take hold in case of emergency.