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State of Odisha - Section
Section 142 in The Orissa Motor Vehicles Rules, 1993
142. Fee for test of taxi meter.
- The following fees shall be charged for the test of taxi meters| (i) | For a test of a meter of approved type | ... Rs. 10/(Rupees ten) |
| (ii) | For re-test | ... Rs. 5/(Rupees five) |