Section 27(3)(f) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(3)(f) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(f)to perform such other functions relating to accounts and audit of the revenue and expenditure of the University as may be assigned to it by the Executive Council; and

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State of Gujarat - Subsection

Section 27(3)(f) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003