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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa (State) Council of Culture Rules, 1990

(2)The funds of the State Council shall be paid into the credit of the State Council in one or more accounts, in the State Bank of India and/or any other Banks. Such of the funds may be invested in long term or medium term or short term deposits as may be decided from time to time.Divisional Councils and District Councils