Section 16(6) in Uttar Pradesh State Universities Act, 1973
(6)The Registrar shall not be offered nor shall he accept any remuneration for any work in the University save such as may be provided for by rules made under Section 17.[16A. The Controller of Examination. - (1) This section applies only to the Universities of Lucknow, Allahabad, Gorakhpur and Kanpur and to any other University specified in that behalf by the State Government by notification in Official Gazette.
