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[Cites 0, Cited by 0] [Section 73(3)] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(3)(b) in U.P. Revenue Code Rules, 2016

(b)For the Court of Collector, Additional Collector, Assistant Collector First Class (excluding Tahsildar), Settlement Officer Consolidation and all the Civil Courts excluding High CourtRs.600/-.