Supreme Court - Daily Orders
The State Of Maharashtra vs Waman Ramu Ramteke on 3 January, 2025
Author: Vikram Nath
Bench: Vikram Nath
1
ITEM NO.11 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 50065/2024
[Arising out of impugned final judgment and order dated 29-08-2022
in WP No. 3092/2017 passed by the High Court of Judicature at
Bombay at Nagpur]
THE STATE OF MAHARASHTRA & ORS. Petitioner(s)
VERSUS
WAMAN RAMU RAMTEKE Respondent(s)
(IA No.296823/2024-CONDONATION OF DELAY IN FILING and IA
No.296824/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.296825/2024-EXEMPTION FROM FILING O.T. and IA
No.296826/2024-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
WITH
Diary No(s). 50073/2024 (IX)
(FOR ADMISSION and I.R. and IA No.298492/2024-CONDONATION OF DELAY
IN FILING and IA No.298493/2024-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.298494/2024-EXEMPTION FROM FILING O.T.
and IA No.298495/2024-CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS)
Diary No(s). 51416/2024 (IX)
(IA No.299223/2024-CONDONATION OF DELAY IN FILING and IA
No.299227/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.299229/2024-EXEMPTION FROM FILING O.T. and IA
No.299230/2024-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Diary No(s). 50079/2024 (IX)
(IA No.297020/2024-CONDONATION OF DELAY IN FILING and IA
No.297021/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.297022/2024-EXEMPTION FROM FILING O.T. and IA
No.297023/2024-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Diary No(s). 50075/2024 (IX)
(IA No. 299509/2024 - CONDONATION OF DELAY IN FILING, IA No.
299512/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 299510/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA No. 299511/2024 - EXEMPTION FROM FILING O.T.)
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2025.01.04
Diary No(s). 50067/2024 (IX)
13:22:11 IST
Reason:
(IA No. 299799/2024 - CONDONATION OF DELAY IN FILING, IA No.
299800/2024 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS, IA No. 299801/2024 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT AND IA No. 299802/2024 - EXEMPTION FROM FILING
2
O.T.)
Diary No(s). 50062/2024 (IX)
(FOR ADMISSION and I.R., IA No. 294010/2024 - CONDONATION OF DELAY
IN FILING, IA No. 294012/2024 - CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS, IA No. 294018/2024 - EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT, IA No. 294019/2024 - EXEMPTION FROM
FILING O.T.)
Diary No(s). 51423/2024 (IX)
(IA No. 299956/2024 - CONDONATION OF DELAY IN FILING, IA No.
299957/2024 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS,
IA No. 299959/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA No. 299960/2024 - EXEMPTION FROM FILING O.T.)
Diary No(s). 51420/2024 (IX)
(FOR ADMISSION and I.R., IA No. 299849/2024 - CONDONATION OF DELAY
IN FILING, IA No. 299850/2024 - CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS, IA No. 299851/2024 - EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT AND IA No. 299852/2024 - EXEMPTION FROM
FILING O.T.)
Date : 03-01-2025 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Aditya Krishna, Adv.
Ms. Preet S. Phanse, Adv.
Mr. Adarsh Dubey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere with the impugned judgment(s) and order(s). The Special Leave Petition(s) are, accordingly, dismissed.
Pending application(s) shall stand disposed of.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASTT. REGISTRAR-cum-PS COURT MASTER