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[Section 4]
[Entire Act]
State of West Bengal - Subsection
Section 4(3) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005
| (i) | District Magistrate of the district, | Chairman, |
| (ii) | Karmadhakshya, Krishi-Sech-O-Samabaya SthayeeSamity of the Zilla Parishad of the district, | Member, |
| (iii) | Karmadhakshya, Janasasthya-O-Paribesh SthayeeSamity of the Zilla Parishad of the district, | Member, |
| (iv) | Executive Engineer of the district under theWater Resources Development Directorate, Government of WestBengal, | Member, |
| (v) | Executive Engineer of the district under thePublic Health Engineering Directorate, Government of West Bengal, | Member, |
| (vi) | Executive Engineer of the district under theIrrigation and Waterways Directorate, Government of West Bengal, | Member, |
| (vii) | Principal Agricultural Officer of the district, | Member, |
| (viii) | Chief Medical Officer of Health of the district, | Member, |
| (ix) | Divisional Forest Officer of the district, | Member, |
| (x) | one representative of the West Bengal StatePollution Control Board, | Member, |
| (xi) | two representatives of the Department ofMunicipal Affairs, Government of West Bengal, | Members, |
| (xii) | any other officer of the State Government as theState Government may think fit, | Member, |
| (xiii) | Geologist of the State Water InvestigationDirectorate, Government of West Bengal, having jurisdiction: | Member- Secretary. |