Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 9B in The Bihar Electricity Duty Act, 1948 9B. [ Bar of jurisdiction. [Inserted by Finance Act, 1966.] - Save as provided in Sections 9A and 9D no order passed under this Act or the rules made thereunder shall be called in question in any court.
