Madhya Pradesh High Court
Sunil Ahirwar vs The State Of Madhya Pradesh on 19 September, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3345 of 2022 (SUNIL AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 19-09-2022 Parties through their counsel.
10 days' time is granted to file objection. List thereafter.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
Akm
Signature Not Verified
Signed by: AKANKSHA
MAURYA
Signing time: 9/19/2022
5:38:55 PM