Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(4) in Advertisement (Registration and Regulation) Bye-laws, 2012 (4)When dividing the Corporation area into zones under clause (2) above, the Commissioner shall categories it under either of the two categories described in clause (3).
