Section 41(3) in The M.P. Madhyastham Adhikaran Regulations, 1985
(3)Every application for supply of a copy shall contain the following particulars, namely :-(a)Number of the application/reference case,(b)Name of the parties,(c)Whether the case is pending or disposed of,(d)The name of the document of which a copy is required,(e)The name and full address of the applicant,(f)In the case of a copy of an order, whether for private or general use.
