Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(x) in The Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.

(x)"examiner" means the, person appointed by the Accreditation Agency to conduct inspection and examination under the Act, rules and these regulations;