Punjab-Haryana High Court
Siman And Ors vs Dr. B.R. Ambedkar National Institute Of ... on 28 May, 2016
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of decision: 28.05.2016
CWP No.22001 of 2014 (O&M)
Siman & others ...Petitioners
Vs.
Dr. B.R.Ambedkar National Institute of Technology, ...Respondents
Jalandhar & another
CORAM: HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. R.S.Bajaj, Advocate, for the petitioners.
Mr. Vivek Singla, Advocate, for the respondents.
1. To be referred to the Reporters or not?
2. Whether the judgment should be reported in the Digest?
RAJIV NARAIN RAINA, J. (ORAL)
For order see CWP No. 20031 of 2014 (O&M) titled 'Gurmukh Singh Vs. State of Punjab & others'.
27.05.2016 [RAJIV NARAIN RAINA]
Vimal JUDGE
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