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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(2) in The Orissa Panchayat Samiti Election Rules, 1991

(2)The Collector shall notify the names of Chairman and Vice-Chairman in his Notice Board, forward a copy of such notification to the Government Press for publication in the Orissa Gazette and also forward a copy of the same to Government.