Section 19(4)(a) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

(a)ask any licensee to furnish such information as it may specify in respect of the Horticulture Nursery owned or run by such licensee.

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