Bombay High Court
Maharashtra Rajya Ashram School ... vs The State Of Maharashtra And Others on 2 July, 2019
Author: Mangesh S. Patil
Bench: S.V. Gangapurwala, Mangesh S. Patil
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
62 WRIT PETITION NO.5406 OF 2018
MAHARASHTRA RAJYA ASHRAM SCHOOL VASTIGRUH
ADHIKSHAK AND SHIKSHAKETTAR KARMACHARI & ORS.
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Mr. A.D.Pawar, Advocate for Petitioners.
Mr. P.K.Lakhotiya, AGP for Respondents-State.
...
CORAM : S.V. GANGAPURWALA AND
MANGESH S. PATIL, JJ.
DATE : 2nd July, 2019 PER COURT :-
1. Adjournment is sought by the petitioners.
2. Stand over to 27.08.2019.
(MANGESH S. PATIL, J.) (S.V. GANGAPURWALA, J.) ...
vmk/-
::: Uploaded on - 05/07/2019 ::: Downloaded on - 10/07/2019 03:44:51 :::