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Bombay High Court

Maharashtra Rajya Ashram School ... vs The State Of Maharashtra And Others on 2 July, 2019

Author: Mangesh S. Patil

Bench: S.V. Gangapurwala, Mangesh S. Patil

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                    62 WRIT PETITION NO.5406 OF 2018

       MAHARASHTRA RAJYA ASHRAM SCHOOL VASTIGRUH
      ADHIKSHAK AND SHIKSHAKETTAR KARMACHARI & ORS.
                          VERSUS
           THE STATE OF MAHARASHTRA AND OTHERS

                                  ...
     Mr. A.D.Pawar, Advocate for Petitioners.
     Mr. P.K.Lakhotiya, AGP for Respondents-State.
                                  ...

                               CORAM :   S.V. GANGAPURWALA AND
                                         MANGESH S. PATIL, JJ.

DATE : 2nd July, 2019 PER COURT :-

1. Adjournment is sought by the petitioners.
2. Stand over to 27.08.2019.

(MANGESH S. PATIL, J.) (S.V. GANGAPURWALA, J.) ...

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