Section 152 in Reductions and Remissions (Andhra Pradesh)
152.
Reduces the stamp duty payable on sale deeds from 7% / 6% to 5% in all areas of Andhra Pradesh under Article 47-A of Schedule 1-A of the said Act, with effect from 01-08-2010. [G.O.Ms.No.719 Rev. (Regn.I) Dept.. Dated 30.07.2010]
