Section 1 in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964
1. Title.
- These rules may be called the [Karnataka] [Adapted by the Karnataka Adaptation of laws orders 1973, w.e.f. 01.11.1973.] Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964.
