Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Yudhister & Ors vs State (Govt Of Nct Of Delhi) & Anr on 29 April, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~82
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 1905/2022
                                 YUDHISTER & ORS                                  ..... Petitioner
                                                    Through:     Ms. Arti Singh, Advocate

                                                    versus

                                 STATE (GOVT OF NCT OF DELHI) & ANR               ..... Respondent
                                                    Through:     Mr. Panna Lal Sharma, APP for State
                                                                 with ASI Rakam Singh, P.S.
                                                                 Welcome

                                 CORAM:
                                 HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                    ORDER

% 29.04.2022 Learned counsel appearing on behalf of the petitioners prays for ten days' time to file fresh Memorandum of Understanding signed by all the parties. Let the needful be done.

List on 11th July 2022.

CHANDRA DHARI SINGH, J APRIL 29, 2022 Aj/@k Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:30.04.2022 17:17:38