Delhi High Court - Orders
Yudhister & Ors vs State (Govt Of Nct Of Delhi) & Anr on 29 April, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1905/2022
YUDHISTER & ORS ..... Petitioner
Through: Ms. Arti Singh, Advocate
versus
STATE (GOVT OF NCT OF DELHI) & ANR ..... Respondent
Through: Mr. Panna Lal Sharma, APP for State
with ASI Rakam Singh, P.S.
Welcome
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 29.04.2022 Learned counsel appearing on behalf of the petitioners prays for ten days' time to file fresh Memorandum of Understanding signed by all the parties. Let the needful be done.
List on 11th July 2022.
CHANDRA DHARI SINGH, J APRIL 29, 2022 Aj/@k Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:30.04.2022 17:17:38