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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in Amalgamation of Allahabad Bank into Indian Bank Scheme, 2020

(2)Upon the commencement of this Scheme, the undertakings of the Transferor Bank shall vest or be deemed to vest or be taken over by the Transferee Bank without requiring any act, deed, consent or instrument for transfer of the same.