Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Gujarat - Section Section 3 in The Bombay Shops and Establishments Act, 1948 3. Reference to time of day. - Reference to the time of day in this Act are references to Indian standard time which is five and a half hours ahead of Greenwich mean time.
