Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(i) in Tamil Nadu Fire Service Rules, 1990

(i)"order" means the Government order or orders specified in the Tamil Nadu Fire Service Manual, 1974 and the General or Standing .[Orders issued by the Director of Fire Service;] [Now, re-designated as the Director of Fire and Rescue Services]