Bombay High Court
Dheeresh Jain vs The Board Of Directors Of Npcil And 6 Ors on 24 January, 2020
Author: M.S. Karnik
Bench: Nitin Jamdar, Makarand Subhash Karnik
skn 1 5-3075.19-wp.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3075 OF 2019
Dheeresh Jain. ... Petitioner.
V/s.
The Board of Directors, NPCIL and others. ... Respondents.
Ms.Seema Sarnaik for the Petitioner.
Ms.Heena Shaikh i/b. M.V.Kini & Co. for Respondent Nos.1 to 6.
Digitally
signed by CORAM : NITIN JAMDAR AND
Sanjay K.
Sanjay K.
Nanoskar
Nanoskar
Date:
2020.01.30
M.S. KARNIK, JJ.
18:21:12 +0530 DATE : 24 January 2020. P.C. :
The learned counsel for Respondent Nos.1 to 6 seeks time to file reply-affidavit. At her request, stand over to 17 March 2020. Reply-affidavit to be filed on or before 11 March 2020.
(M.S. KARNIK, J.) (NITIN JAMDAR, J.)