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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(e) in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999

(e)"Shri Mata Vaishno Devi Shrine Board" means the Board constituted under the Jammu and Kashmir Mata Vaishno Devi Shrine Act, 1988 ;