Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1)(a) in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982

(a)[ separate accounts of paddy brought for the purpose of custom milling by a cultivator from the stocks of paddy grown by him and by an agricultural labourer out of stocks of paddy earned by him as wage; and [Substituted by Notification No. 37878 - dated 14.11.1991.]