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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(4)On receipt of the application refered to in sub-rule (1) or sub-rule (2), the licensing officer shall note thereon the date of receipt of the application, and give an acknowledgement to the applicant.