Section 1 in The Punjab Debtors' Protection Act, 1936
1. Short title, extent and commencement.
(1)This Act may be called the Punjab Debtors' Protection Act, 1936.(2)It extends to [Punjab] [Substituted for the words 'East Punjab' which had been inserted for the words 'the Punjab';' by the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948 by the Adaptation of Laws Order, 1950.].(3)It shall come into force at once.
