Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 1 May, 2024
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~C2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 292/2004 & CO.APPL. 1142/2006, CO.APPL.
1145/2006, CO.APPL. 1156/2006, CO.APPL. 1233/2006,
CO.APPL. 57/2007, CO.APPL. 221/2007, CO.APPL.
318/2007, CO.APPL. 1080/2007, CO.APPL. 736/2009,
CO.APPL. 688/2010, CO.APPL. 1540/2012, CO.APPL.
787/2013, CO.APPL. 1880/2013, CO.APPL. 1533/2016,
CO.APPL. 814/2017, CO.APPL. 302/2018, CO.APPL.
339/2019, CO.APPL. 516/2019, CO.APPL. 517/2019,
CO.APPL. 518/2019, CO.APPL. 519/2019, CO.APPL.
520/2019
PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
Through: Ms.Haripriya Padmanabhan, Sr.
Advocate with Ms.Pooja Dhar,
Mr.Shivani Vij, Advocates for
SPIL.
versus
DATA ACCESS (INDIA) LTD. ..... Respondent
Through: Mr.Aditya Vikram Bhat,
Mr.Satyajit Sarna,
Mr.Devashish Marwah and
Ms.Prerna Panappa, Advocates
of OARC in CA No.516/2019,
520/2019, 302/2018, 814/2017.
Mr.D. Bhattaacharya,
Advocate, standing counsel for
OL.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 01.05.2024
1. Arguments have been addressed on behalf of the applicant in CA No.989/2007.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/05/2024 at 23:26:00
2. No time left. Matter is adjourned.
3. Renotify for further hearing on 02.05.2024 at 12.30 PM.
DHARMESH SHARMA, J.
MAY 1, 2024 VLD This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/05/2024 at 23:26:00