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Delhi High Court - Orders

Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 1 May, 2024

Author: Dharmesh Sharma

Bench: Dharmesh Sharma

                             $~C2
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         CO.PET. 292/2004 & CO.APPL. 1142/2006, CO.APPL.
                                       1145/2006, CO.APPL. 1156/2006, CO.APPL. 1233/2006,
                                       CO.APPL. 57/2007, CO.APPL. 221/2007, CO.APPL.
                                       318/2007, CO.APPL. 1080/2007, CO.APPL. 736/2009,
                                       CO.APPL. 688/2010, CO.APPL. 1540/2012, CO.APPL.
                                       787/2013, CO.APPL. 1880/2013, CO.APPL. 1533/2016,
                                       CO.APPL. 814/2017, CO.APPL. 302/2018, CO.APPL.
                                       339/2019, CO.APPL. 516/2019, CO.APPL. 517/2019,
                                       CO.APPL. 518/2019, CO.APPL. 519/2019,   CO.APPL.
                                       520/2019

                                       PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
                                                    Through: Ms.Haripriya Padmanabhan, Sr.
                                                             Advocate with Ms.Pooja Dhar,
                                                             Mr.Shivani Vij, Advocates for
                                                             SPIL.

                                                                            versus

                                       DATA ACCESS (INDIA) LTD.     ..... Respondent
                                                     Through: Mr.Aditya       Vikram     Bhat,
                                                              Mr.Satyajit               Sarna,
                                                              Mr.Devashish Marwah and
                                                              Ms.Prerna Panappa, Advocates
                                                              of OARC in CA No.516/2019,
                                                              520/2019, 302/2018, 814/2017.
                                                              Mr.D.             Bhattaacharya,
                                                              Advocate, standing counsel for
                                                              OL.

                                       CORAM:
                                       HON'BLE MR. JUSTICE DHARMESH SHARMA
                                                       ORDER

% 01.05.2024

1. Arguments have been addressed on behalf of the applicant in CA No.989/2007.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/05/2024 at 23:26:00

2. No time left. Matter is adjourned.

3. Renotify for further hearing on 02.05.2024 at 12.30 PM.

DHARMESH SHARMA, J.

MAY 1, 2024 VLD This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/05/2024 at 23:26:00