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Greater Bengaluru City Corporation -

Section 28 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

28. a corrupt practice.

Promoting enmity between classes in connection with election.-Anyperson who in connection with an election under this Act promotes or attempts topromote on grounds of religion, race, caste, community or language, feelings of enmity orhatred between different classes of the citizens of India shall, on conviction, be punished