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State of Uttar Pradesh - Section

Section 36 in The U.P. Co-operative Societies Employees Service Regulations, 1975

36.

Where an employee is transferred from one post to another in the same society, he shall, during any interval of duty between the date of his handing over charge of the old post, and the date of his taking over charge of the new post, draw the salary of the old or new post whichever is lower.