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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(a) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

(a)is also covered by one or more entries other than entry 1 in Schedules I and the rate of tax under any such other entry is more than the rate of tax under entry 1 in that Schedule, or