Madhya Pradesh High Court
Middle India Radhasoami Charitable ... vs Harru on 29 January, 2026
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 CONC-2277-2019
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONC No. 2277 of 2019
(MIDDLE INDIA RADHASOAMI CHARITABLE SOCIETY Vs HARRU AND OTHERS )
Dated : 29-01-2026
S h r i Manoj Sharma, Senior Advocate with Ms. Aqsa Mokarram,
Advocate for the petitioner.
Shri Uday Kumar, Advocate for respondent 1 through video
conferencing.
As prayed by learned senior counsel for the petitioner, list on 02.02.2026 at top of the list.
(DWARKA DHISH BANSAL) JUDGE KPS Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 31-01-2026 11:59:18