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Madhya Pradesh High Court

Middle India Radhasoami Charitable ... vs Harru on 29 January, 2026

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                               1                              CONC-2277-2019
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                       CONC No. 2277 of 2019
                                     (MIDDLE INDIA RADHASOAMI CHARITABLE SOCIETY Vs HARRU AND OTHERS )



                            Dated : 29-01-2026
                                  S h r i Manoj Sharma, Senior Advocate with Ms. Aqsa Mokarram,
                            Advocate for the petitioner.
                                  Shri Uday Kumar, Advocate for respondent 1 through video

conferencing.

As prayed by learned senior counsel for the petitioner, list on 02.02.2026 at top of the list.

(DWARKA DHISH BANSAL) JUDGE KPS Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 31-01-2026 11:59:18