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State of Odisha - Section

Section 470 in The Orissa Municipal Corporation Act, 2003

470. Powers and functions of Heritage Conservation Committee.

- The Heritage Conservation Committee shall have the power to function for purpose of preservation, conservation and maintenance of heritage buildings in so far as such power does not offend any other provisions of this Act or the rules made thereunder relating to construction or use of building :Provided that for erection or re-erection in a heritage building or part thereof, or for restoration of any heritage building to its old shape, design or beauty in the case of unlawful demolition, or for making any change or internal or external wall, structural pattern, floor, roof, interior or exterior architectural floor, facade or skyline, or for any other change, of a heritage building, the provisions of Chapter XIX of this Act and the rule made thereunder shall apply mutatis mutandis.