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State of Kerala - Section

Section 35 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

35. Annual Financial Estimates.

(1)The Syndicate shall prepare before such date as may be prescribed by the Statutes the financial estimates for the ensuing year.
(2)The Syndicate may, in urgent cases where expenditure in excess of the amounts provided for in the Budget is found to be necessary, for reasons to be recorded in writing, incur such expenditure.